Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Punjab - Subsection

Section 65(3)(b) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(b)have the capacity and willingness to meet the standards of care laid down in the Act and the rules made there under;