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Himachal Pradesh High Court

Meera Sen vs . State Of H.P. on 30 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Meera Sen vs. State of H.P. CWPOA No. 4963/2020 .

30.5.2023 Present: Ms. Salochana Rana, Advocate, for the petitioner.

Mr. Anup Rattan, A.G. with Mr. Y. W. Chauhan, Sr. Addl. A.G., Ms. Priyanka Chauhan, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for the respondent-State.

Admit.

(Tarlok Singh Chauhan) Judge r (Virender Singh) Judge 30.5.2023 (pankaj) ::: Downloaded on - 31/05/2023 20:32:02 :::CIS