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Chattisgarh High Court

The Raipur Development Authority vs Kishan Sahu 46 Mcc/406/2019 The Raipur ... on 9 May, 2019

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

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                                                                        NAFR

             HIGH COURT OF CHHATTISGARH, BILASPUR

                           MCC No. 448 of 2019

   The Raipur Development Authority, Through Its Chief Executive Officer, New
   Rajendra Nagar, Raipur, Chhattisgarh.

                                                                ---- Petitioner

                                  Versus

1. Kishan Sahu S/o Bhuneshwar Sahu Aged About 37 Years R/o Village
   Dunda, Tahsil And District Raipur Chhattisgarh.

2. State Of Chhattisgarh, Through The Secretary, Department Of Housing And
   Environment, Mantralaya, Mahanadi Bhawan, Post And Police Station
   Mandir Hasaud, Raipur Chhattisgarh.

                                                             ----Respondents

MCC No. 406 of 2019 The Raipur Development Authority, Through Its Chief Executive Officer, New Rajendra Nagar, Raipur, Chhattisgarh.

---- Petitioner Versus

1. Smt Geeta Devi Poddar W/o Ghanshyam Poddar R/o 4- Nagar Nigam Colony, Raipur Chhattisgarh Through Ghanshyam Poddar R/o 4- Nagar Nigam Colony, Raipur Chhattisgarh.

2. State Of Chhattisgarh Through The Secretary, Department Of Housing And Enviroment, Mantralaya, Mahanadi Bhawan, Post And Police Station Mandir Hasaud, Raipur Chhattisgarh.

3. The Commissioner Raipur Divisiona Raipur Chhattisgarh.

4. The Collector Raipur, District Raipur, Chhattisgarh.

5. Sub Divisional Officer Cum Land Acquisition Officer Raipur, District Raipur Chhattisgarh.

----Respondents MCC No. 407 of 2019 The Raipur Development Authority, Through Its Chief Executive Officer, New 2 Rajendra Nagar, Raipur, Chhattisgarh.

---- Petitioner Versus

1. Shri Amon Kumar Clive S/o Shri T. Clive Aged About 64 Years R/o Qr. No. G-01, District Hospital Korba, District- Korba, Chhattisgarh.

2. State Of Chhattisgarh Through The Secretary, Department Of Housing And Envirnmenrt, Mantralaya, Mahanadi Bhawan, Post And P.S. Mandir Hasaud, Raipur, Chhattisgarh.

----Respondents MCC No. 408 of 2019 The Raipur Development Authority, Through Its Chief Executive Officer, New Rajendra Nagar, Raipur, Chhattisgarh.

---- Petitioner Versus

1. Kamini Masih D/o Shri A.K. Clive Aged About 61 Years C/o Shri A.K. Clive, R/o Qtr. No. G-01, District Hospital, Korba District Korba Chhattisgarh.

2. State Of Chhattisgarh Through The Secretary, Department Of Housing And Environment, Mantralaya, Mahanadi Bhawan, Post And P.S. Mandir Hasaud, Raipur Chhattisgarh.

----Respondents MCC No. 411 of 2019 The Raipur Development Authority, Through Its Chief Executive Officer, New Rajendra Nagar, Raipur, Chhattisgarh.

---- Petitioner Versus

1. Smt. Nilam Kukreja W/o Shri Arun Kukreja Aged About 42 Years R/o Gali No.4, Fafadih, Tahsil And Disrtict- Raipur, Chhattisgarh.

2. State Of Chhattisgarh Through The Secretary, Department Of Housing And Environment, Mantralaya, Mahanadi Bhawan, Post And P.S. Mandir Hasaud, Raipur, Chhattisgarh.

----Respondents 3 MCC No. 413 of 2019 The Raipur Development Authority, Through Its Chief Executive Officer, New Rajendra Nagar, Raipur, Chhattisgarh.

---- Petitioner Versus

1. Smt. Madhulika Sahu W/o Shri Ashok Kumar Sahu Aged About 42 Years R/o Behind Durga, Mandir Odiya Para, Saraipali Tahsil And Police Station Saraipali District Mahasamund Chhattisgarh.

2. State Of Chhattisgarh Through The Secretary, Department Of Housing And Enviroment Mantralaya Mahanadi Bhawan, And Police Station Mandir, Hasaud Raipur, Chhattisgarh.

3. The Sub Divisional Officer Cum Land Acquisition Officer Raipur, District Raipur, Chhattisgarh.

----Respondents MCC No. 449 of 2019 The Raipur Development Authority, Through Its Chief Executive Officer, New Rajendra Nagar, Raipur, Chhattisgarh.

---- Petitioner Versus

1. Prakash Pahuja S/o Shri Anshiram Pohuja Aged About 46 Years R/o Naharpara, Raipur Chhattisgarh.

2. Mukesh Pohuja S/o Shri Anshiram Pohuja Aged About 36 Years R/o Naharpara, Raipur Chhattisgarh.

3. State Of Chhattisgarh Through The Secretary, Department Of Housing And Environment, Mantralaya, Mahanadi Bhawan, Post And Police Station Mandir Hasaud, Raipur Chhattisgarh.

----Respondents MCC No. 450 of 2019 The Raipur Development Authority, Through Its Chief Executive Officer, New Rajendra Nagar, Raipur, Chhattisgarh. 4

---- Petitioner Versus

1. Jagdish Verma S/o Late K C Verma Aged About 58 Years R/o Satkar Hotel Gali, Narmadapara, Station Road, Raipur Chhattisgarh.

2. State Of Chhattisgarh, Through The Secretary, Department Of Housing And Environment, Mahanadi Bhawan, Mantralaya, New Raipur, Chhattisgarh.

3. Assistant Revenue Officer, Raipur Development Authority, Raipur Chhattisgarh.

4. Sub Divisional Officer (Revenue ) Raipur Chhattisgarh.

----Respondents MCC No. 451 of 2019 The Raipur Development Authority, Through Its Chief Executive Officer, New Rajendra Nagar, Raipur, Chhattisgarh.

---- Petitioner Versus

1. J.P.Grih Nirman Cooperative Society Ltd. Dunda, Through President Xavier Prakash, S/o Masih Prakash, Aged About 48 Years, R/o Near Durga Mata Mandir, Katora Talab, Raipur Chhattisgarh.

2. State Of Chhattisgarh Through The Secretary, Department Of Housing And Environment, Mantralaya, Mahanadi Bhawan, Post And Police Station Mandir Hasaud, Raipur Chhattisgarh.

3. Sub Divisional Officer (Rev.) And Land Acquistion Officer Raipur Chhattisgarh.

----Respondents MCC No. 452 of 2019 The Raipur Development Authority, Through Its Chief Executive Officer, New Rajendra Nagar, Raipur, Chhattisgarh.

---- Petitioner Versus

1. Punaram S/o Dukalu Aged About 71 Years R/o Village Dunda, Tahsil And District Raipur Chhattisgarh.

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2. State Of Chhattisgarh Through The Secretary, Department Of Housing And Environment, Mantralaya Mahanadi Bhawan, Post And P S Mandir Hasaud Raipur Chhattisgarh.

----Respondents For Petitioner : Mr. Ashish Shrivastava, Advocate For Respondents : Mr. Aman Kesharwani, Advocate on advance copy For State : Mr. Ghanshyam Patel, G.A. Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 09/05/19

1. This batch of Miscellaneous Civil Cases has been filed by the present petitioner for seeking extension of time to comply with the order dated 13/07/2017 passed by this Court.

2. I have heard learned counsel for the parties, considered their submissions and went through the records with utmost circumspection.

3. Considering the submissions made by learned counsel for the parties, time upto 30th June, 2019 is extended to comply with the order passed by this Court on 13/10/2017 in WPC No. 2655/2016 and order dated 12/12/2018 passed in Review Petition No. 176/1018.

4. With the aforesaid observations, this batch of Miscellaneous Civil Cases stand disposed of. No cost(s).

Sd/-

(Sanjay K. Agrawal) Judge Harneet