Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 149] [Entire Act]

State of West Bengal - Subsection

Section 149(4) in The West Bengal Motor Vehicles Rules, 1989

(4)The renewal of counter-signature, if allowed, shall be subject to payment of fees in the scale as prescribed.