Allahabad High Court
Subodh Km. Dwivedi & Others vs State Of U.P. And Others on 27 January, 2010
Author: Rajiv Sharma
Bench: Rajiv Sharma
Court No. - 24 Case :- SERVICE SINGLE No. - 7249 of 1987 Petitioner :- Subodh Km. Dwivedi & Others Respondent :- State Of U.P. And Others Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
List is being revised.
Neither learned counsel for the petitioner is present nor there is any request for pass over or adjournment of the case. Learned Standing Counsel submits that by efflux of time, the writ petition has rendered infructuous.
Accordingly, the writ petition is dismissed as infructuous. Order Date :- 27.1.2010 Ajit/-