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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(5) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(5)A quorum of minimum of 3 members shall be mandatory for the meeting of the Recognition Committee, in which the presence of Principal Secretary/Secretary. Government of Madhya Pradesh, School Education and Commissioner, Public Instructions shall be mandatory.