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State of Uttar Pradesh - Section

Section 68 in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

68. Inspection of records and supply of certified copies.

- All the records of the proceeding including documents, statements, photographs, recordings whether audio or video, shall be exclusive property of the Commission and cannot be copied, printed, screened, published, quoted or broadcasted without prior and written approval of the Commission.