Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Tamilnadu - Subsection Section 80(7) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (7)[* * *] [Sub-rule (7) was inserted by G. O. Ms. No. 1653, Home (Cin.III), dated the 31st October 1995 and omitted by G. O. Ms. No. 618, dated the 11th July 2002.]
