Supreme Court - Daily Orders
M/S Punjab Chemical Industries vs District Magistrate, Ludhiana on 7 April, 2015
Bench: Jagdish Singh Khehar, Arun Mishra
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.741 OF 2015
IN
SPECIAL LEAVE PETITION (CIVIL) NO.33996 OF 2014
M/s Punjab Chemical Industries … Petitioner
Versus
District Magistrate, Ludhiana and others … Respondents
O R D E R
The instant petition has been filed by the petitioner seeking review of the order dated 15.12.2014 passed by this Court in SLP (C) No. 33996 of 2014, which was dismissed after hearing learned counsel for the petitioner.
We have carefully perused the petition for review and the papers filed in support thereof. We do not find that a case has been made out warranting review of the order impugned.
The review petition is, accordingly, dismissed.
…..……………….…....…J. (Jagdish Singh Khehar) ………………………….…J. (Arun Mishra) New Delhi;
April 7, 2015.
Signature Not VerifiedDigitally signed by Parveen Kumar Chawla Date: 2015.04.08 17:33:34 IST Reason:
CHAMBER MATTER SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 741/2015 In SLP(C) No. 33996/2014 M/S PUNJAB CHEMICAL INDUSTRIES Petitioner(s) VERSUS DISTRICT MAGISTRATE, LUDHIANA & ORS. Respondent(s) Date : 07/04/2015 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE ARUN MISHRA By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed.
(Parveen Kr. Chawla) (Renu Diwan)
Court Master Court Master
[signed order is placed on the file]