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State of Assam - Section

Section 578 in The Assam Excise Rules, 2016

578. Testing of Beer samples.

- The licensee of a brewery or a microbrewery shall arrange to check the quality of raw materials used and the beer produced in the brewery or in the microbrewery by the Chemical Examiner, Excise, Assam. The beer so produced shall be released for sale only after the said Examiner certifies that such beer is fit for human consumption. In case of microbrewery, samples shall be drawn once in every month and the report of the Chemical Examiner, Excise, Assam shall be displayed on the premises of microbrewery.Part-VIIHologram