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[Cites 0, Cited by 0] [Section 51] [Entire Act]

NCT Delhi - Subsection

Section 51(2) in The Delhi Metro Airport Express Line, General Rules, 2010

(2)After the verification about complete arrival of train is completed under sub rule (1), the Traffic Controller may authorise the train operator to make appropriate isolations and proceed, if the train is not divided, but is still unable to move on its own, the train shall be worked in accordance with sub rule (1) of rule 50.