Section 3(3)(a) in Andhra Pradesh General Sales Tax Act, 1957

[Cites 0, Cited by 1] [Section 3(3)] [Section 3] [Entire Act]

(a)The functions of the Appellate Tribunal may be exercised -

(i)by a Bench consisting of all the members of the Appellate Tribunal, or

(ii)by a Bench consisting of two members constituted by the Chairman, or

(iii)by a Bench consisting of the Chairman and other member as constituted by the Chairman, or

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