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[Cites 0, Cited by 0] [Section 116(1)] [Section 116] [Entire Act]

State of Uttar Pradesh - Subsection

Section 116(1)(ii) in U.P. Zila Panchayats Service Rules, 1970

(ii)the Commissioner of the Division, in the case of deputation from a [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] to another local authority within the same district or to a local authority in any other district within the same division;