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[Cites 0, Cited by 0] [Section 16B] [Entire Act]

State of Uttarakhand - Subsection

Section 16B(5) in Uttarakhand Co-Operative Societies Act, 2003

(5)The registration of the new societies under sub-section (4) shall be deemed to be registration under section 16 and the provisions of sub-section (7) of that section shall apply to them.Chapter-III Members of Co-operative societies and their rights and liabilities