Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(c) in Bihar Excise Act, 1915 (c)on an excisable article transported -(i)by payment in the district from which the article is sent, or(ii)by payment upon issue for sale from a warehouse established, authorised or continued under this Act.
