Himachal Pradesh High Court
Shiva Institute Of Pharmacy vs . State Of Hp & Anr. on 11 May, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
Shiva Institute of Pharmacy Vs. State of HP & anr.
CWP No.2743 of 2023 .
10.05.2023 Present: Mr. Kul Bhushan Khajuria, Advocate, for the petitioner.
Mr. Prashant Sen, Deputy Advocate General, for the respondents.
CWP No.2743 of 2023 & CMP No.5417 of 2023 Notice. Mr. Prashan Sen, learned Deputy Advocate General, accepts and waives service of notice on behalf of the respondents and seeks time to have instructions/ file response. Be obtained/filed by next date of hearing.
List on 18.05.2023.
( Vivek Singh Thakur ) Judge ( Sushil Kukreja ) Judge May 10, 2023 (VH) ::: Downloaded on - 11/05/2023 20:47:32 :::CIS