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Delhi High Court - Orders

Razorpay Software Private Limited & Anr vs John Doe & Ors on 10 December, 2025

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~23
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 269/2024 & I.A. 7290/2024, I.A. 7292/2024
                                    RAZORPAY SOFTWARE PRIVATE LIMITED & ANR.
                                                                                  .....Plaintiffs
                                                Through: Ms. Ishi Singh, Advocate (Through
                                                         VC)

                                                                  versus

                                    JOHN DOE & ORS.                                                          .....Defendants
                                                 Through:                             Ms. Nidhi Raman, CGSC with Mr.
                                                                                      Om Ram and Mr. Arnav Mittal,
                                                                                      Advocates for D-9 & D-10
                                                                                      Mr. Pranjal Shrivastava, Advocate for
                                                                                      D-15 (Through VC)

                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                            ORDER

% 10.12.2025 Learned counsel for the plaintiff seeks an adjournment. At request, list on 29.04.2026.

MANMEET PRITAM SINGH ARORA, J DECEMBER 10, 2025/rhc This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/12/2025 at 21:07:51