Delhi High Court - Orders
Razorpay Software Private Limited & Anr vs John Doe & Ors on 10 December, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 269/2024 & I.A. 7290/2024, I.A. 7292/2024
RAZORPAY SOFTWARE PRIVATE LIMITED & ANR.
.....Plaintiffs
Through: Ms. Ishi Singh, Advocate (Through
VC)
versus
JOHN DOE & ORS. .....Defendants
Through: Ms. Nidhi Raman, CGSC with Mr.
Om Ram and Mr. Arnav Mittal,
Advocates for D-9 & D-10
Mr. Pranjal Shrivastava, Advocate for
D-15 (Through VC)
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 10.12.2025 Learned counsel for the plaintiff seeks an adjournment. At request, list on 29.04.2026.
MANMEET PRITAM SINGH ARORA, J DECEMBER 10, 2025/rhc This is a digitally signed order.
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