Rajasthan High Court - Jodhpur
Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 26 August, 2019
Bench: Sangeet Lodha, P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 6815/2017
Legal Aid And Awareness Committee, NLU, Jodhpur
----Petitioner
Versus
State And Anr.
----Respondent
For Petitioner(s) : Mr. Rajvendra Saraswat
For Respondent(s) : Mr.Manish Vyas, AAG
Mr. M.S.Champawat for
Mr.B.S.Sandhu for UOI
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE P.K. LOHRA Order 26/08/2019 Learned counsel appearing for the Union of India seeks two weeks' further time to file reply to the petition.
Time prayed for is allowed. The reply, if any, may be filed within a period of two weeks, failing which, the matter shall proceed without reply. (P.K. LOHRA),J (SANGEET LODHA),J 61-RP/-
(Downloaded on 28/08/2019 at 11:47:40 PM) Powered by TCPDF (www.tcpdf.org)