Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 122 in Income Tax Rules, 1962 122. Notice in respect of properties held benami. - [***] [Omitted by the IT (Fifth Amdt.) Rules, 1989, w.e.f. 18-5-1989.]
