Calcutta High Court
Virgin Creation vs Icici Bank Ltd And Ors on 28 October, 2025
OCD- 30
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
CS-COM/106/2024
[OLD NO. CS/71/2018]
VIRGIN CREATION
VS
ICICI BANK LTD AND ORS
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : 28th October, 2025.
Appearance:
Mr. Varun Kothari, Adv.
Mr. Rabindra Kr. Mitra, Adv.
Mr. Aasish Choudhary, Adv.
Ms. Shivansi Indoria, Adv.
... for the plaintiff
Mr. Avishek Guha, Adv.
Mr. Ankush Majumdar, Adv.
... for the respondent nos. 1 & 2
1. Learned Counsel for the plaintiff has handed over the report issued by the Deputy Registrar (Legal), dated 17th April, 2025, wherein it reveals that defendant nos. 3 to 6 have not entered appearance either in person or through the advocate.
2. Learned Counsel for the plaintiff submitted that inspite of service of writ of summons upon the defendant nos. 3 to 6, the defendant nos. 3 to 6 have neither entered appearance nor have filed written statement and prayed for fixing the matter as undefended suit against the defendant nos. 3 to 6.
3. Considered the submissions made by the Counsel for the plaintiff.
4. Perused the report.
2
5. Let CS-COM/106/2024 (old no. CS/71/2018) be placed in the list of undefended suit against the defendant nos. 3 to 6.
6. It is submitted that the defendant nos. 1 and 2 have already filed the written statement.
7. Accordingly, the parties are directed to complete the discovery and inspection of the documents within a period of three weeks from date.
8. Affidavit of admission and denial the document be filed within a week thereafter.
9. In the meantime, the parties are also directed to exchange their suggested issues.
10. List this matter on 2nd December, 2025 for framing of issues.
(KRISHNA RAO, J.) gb