Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Section 146(2)] [Section 146] [Entire Act]

State of Maharashtra - Subsection

Section 146(2)(c) in The Mumbai Municipal Corporation Act, 1888

(c)if the premises are unlet, from the person in whom the right to let the same vests.