Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 229] [Entire Act]

State of Odisha - Subsection

Section 229(6) in The Orissa Municipal Corporation Act, 2003

(6)Wherever it is possible for the Corporation to do so, the Corporation Assessment Book shall also be put on a website for public information.