Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act] State of Punjab - Subsection Section 78(1)(a) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014 (a)making social investigation of the juvenile or the child as per Form IV through personal interview and from the family, social agencies and other sources;