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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(2)(vi) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(vi)to make proposals for the establishment of departments institutions of research and specialised studies libraries, laboratories and museums concerned with the Faculty;