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[Cites 0, Cited by 0] [Section 10(19)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(19)(e) in West Bengal Right of Children to Free and Compulsory Education, 2012

(e)details of number of days on which Mid-Day meal is provided and the number of children to whom such Mid-Day meal is provided in the school, where the school is required to provide such Mid-Day meal in accordance with law for the time being in force;