Section 34(4)(ii) in The State Bank Of India (Subsidiary Banks) Act, 1959

[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(4)(ii) in The State Bank Of India (Subsidiary Banks) Act, 1959

(ii)that any matter, action, step or proceeding proposed to be considered, taken or carried out at that meeting, should not be so considered, taken or carried out; or

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Union of India - Subsection

Section 34(4)(ii) in The State Bank Of India (Subsidiary Banks) Act, 1959