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[Cites 0, Cited by 0] [Section 140(3)] [Section 140] [Entire Act]

State of Maharashtra - Subsection

Section 140(3)(b) in Maharashtra Housing and Area Development Act, 1976

(b)if such person is not found, by leaving the bill or writ at his last known place of abode, if within the limits of the Panchayat by giving or tendering the bill or writ to some adult male member or servant of his family; or