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[Entire Act]
State of Odisha - Section
Section 40 in The Orissa Shops and Commercial Establishments Rules, 1958
40.
| (i) | Ambulance Room as per Section 45(A) | Yes/No |
| (ii) | Canteen as per Section 46(1) | Yes/No |
| (iii) | Whether the canteen is run departmentally or throughcontractor departmentally/Contractor | |
| (iv) | Creche as per Section 48(i) | Yes/No |
| (v) | Shelters, Rest Rooms and Lunch Room as per Section 47(1) | Yes/No |