Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Telangana - Subsection Section 56(d) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998 (d)make copies of, or take extracts from, any book, register or other document maintained in relation to such establishments; and
