Supreme Court - Daily Orders
Ashita Chawla vs Union Public Service Commission on 1 August, 2017
Bench: Dipak Misra, Amitava Roy, A.M. Khanwilkar
ITEM NO.2 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 564/2017
ASHITA CHAWLA Petitioner(s)
VERSUS
UNION PUBLIC SERVICE COMMISSION Respondent(s)
(FOR ADMISSION and PERMISSION TO APPEAR AND ARGUE IN PERSON)
Date : 01-08-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
HON'BLE MR. JUSTICE A.M. KHANWILKAR
Ms. Binu Tamta, AOR
Mr. Dhruv Tamta, Adv.
For Petitioner(s) Mr. Colin Gonsalves, Sr. Adv.
Petitioner-in-person
For Respondent(s) Mr. P.S. Patwalia, ASG
Mr. Hrishikesh Baruah, AOR
Ms. Radhika Gupta, Adv.
Mr. Siddhant Kaushik, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard Mr. Colin Gonsalves, learned senior counsel appearing for the petitioner, Mr. P.S. Patwalia, learned senior counsel appearing for the Union Public Service Commission and Ms. Binu Tamta, learned counsel who was requested to assist the Court.
Having heard learned counsel for the parties, we do not perceive any merit in the writ petition. The writ petition is Signature Not Verified Digitally signed by GULSHAN KUMAR accordingly dismissed ARORA Date: 2017.08.01 16:57:01 IST Reason: (Gulshan Kumar Arora) (H.S. Parasher) Court Master Assistant Registrar