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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(e) in The Bombay Village Industries Board (Reconstitution) Order, 1959.

(e)"existing Corporation" means the Bombay Village Industries Board constituted under the Act and functioning immediately before the appointed day in those areas of the State of Bombay, Mysore and Rajasthan to which the Act extends;