Delhi High Court - Orders
Directorate Of Enforcement Through ... vs Rajesh Kumar Agarwal on 11 March, 2020
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 990/2019, CRL.M.A.Nos.34701/2019, 38804/2019
DIRECTORATE OF ENFORCEMENT
THROUGH ASSISTANT DIRECTOR DELHI ..... Appellant
Through : Mr.Amit Mahajan, CGSC with
Ms.Mallika, Adv.
versus
RAJESH KUMAR AGARWAL ..... Respondent
Through : Counsel for the respondent.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 11.03.2020 CRL.M.A. No.38804/2019 This is an application filed by the appellant seeking recall of the order dated 30.08.2019 whereby the notice on the appeal was issued. It is submitted by learned counsel for the respondent that there is a delay beyond 60 days and hence this appeal has to be dismissed on this ground. The reply to this application has been filed.
List for disposal as requested on 22.05.2020.
CRL.A. No.990/2019As submitted, written synopsis have been filed. A date is requested for final arguments.
CRL.A. 990/2019 Page 1 of 22. List for hearing on 22.05.2020.
YOGESH KHANNA, J.
MARCH 11, 2020 aa CRL.A. 990/2019 Page 2 of 2