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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(1)(b) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(b)where permission relates to a change of use of land no such order shall be passed at any time after such change has taken place.