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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(e) in The U.P. Electricity Reforms (Transfer of the Officers and Employees from U.P. Power Corporation Limited to Uttar Pradesh Power Transmission Corporation Limited) Scheme, 2010

(e)"Personnel" means officers and employees including workmen, trainees of the Transferor by whatever name called and also includes officers and employees on deputation from the Transferor to other organizations or institutions;