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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2)(b) in The Punjab Legislative Assembly (Allowances of Members) Act, 1942

(b)the rates on and circumstances under which travelling and halting allowances may be drawn and the circumstances under which such allowances may be withheld;