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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(3) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(3)The term of office of the nominated members of the Board of Management shall be five years and in case of ex-officio members the tenure shall be co-terminus with the term of the offices held by them.