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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Maharashtra - Subsection

Section 81(1)(g) in The Maharashtra Universities Act, 1994

(g)that the service of all teaching, non-teaching employees and the facilities of the college to be affiliated shall be made available for conducting examinations [and evaluation] [These words were inserted by Maharashtra 55 of 2000, section 47.] and for promoting other activities of the university;