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M/S Ensco Maritime Ltd. vs Deputy Director Of Income Tax ... on 1 August, 2016

     ITEM NO.8                          REGISTRAR COURT. 2                     SECTION IIIA

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. M V RAMESH

     Civil Appeal                 No(s).     5155/2011

     M/S ENSCO MARITIME LTD.                                                  Appellant(s)

                                                         VERSUS

     DY.DIR.OF I.T DHERADUN                                                   Respondent(s)

     WITH
     C.A. No. 5090/2015
     (With Interim Relief and Office Report)


     Date : 01/08/2016 This appeal was called on for hearing today.


     For Appellant(s)                      Mr.Udit Naresh,Adv.
                                           Ms. Kavita Jha,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The office report is that the Ld.counsel for the parties have already filed the statement of case. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.

Four weeks time as last chance is given to the Ld.counsel for the appellant to file the affidavit of valuation, whereafter no further extension shall be given.

List the matter again on 13.09.2016.

Signature Not Verified

Digitally signed by
POOJA SHARMA
Date: 2016.08.01
                                                                             (M V RAMESH)
16:51:50 TLT
Reason:                                                                        Registrar
     SB