Section 118 in The Chhattisgarh Panchayat Raj Adhiniyam, 1993
118. Records of Panchayat open to inspection.
- Subject to rules made under this Act and on the payment of such fee as may be prescribed the records of Panchayat or or any committee thereof, shall be open to inspection to such person, as may desire it and certified copies thereof shall be given lo such person as may apply for them on payment of such fee as may be prescribed.
