Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(4) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(4)The power to make rules under this section shall be subject to the condition of the rule being made after previous publication in the Government Gazette.