Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 57 in The Petroleum Concession Rules, 1949 57. Direct application for prospecting licence or mining lease .-Any person holding a certificate of approval for petroleum may apply directly for a prospecting licence or a mining lease.
