Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(p) in Maharishi Markandeshwar University (Establishment and Regulation) Act, 2010

(p)"sponsoring body" means the Maharishi Markandeshwar University Trust, 55, Model Town, Ambala registered under the Indian Trust Act, 1882 through its subsidiary trust "Maharishi Markandeshwar University Trust" in the State of Himachal Pradesh.