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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2) in Gender Sensitization & Sexual Harassment of Women at District Court, Patan and Courts under the jurisdiction of District Court, Patan (Prevention, Prohibition and Redressal) Regulations, 2013

(2)The GSICC shall have the power to pass any orders to be able to carry put the objectives and mandate of the present regulations including directing any party or person to take any suitable action.