Bombay High Court
Jm Financial Asset Reconstruction ... vs The Tahsildar Rahuri And Others on 23 July, 2025
Author: R. G. Avachat
Bench: R. G. Avachat
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD.
Shri. A.R. Kale, Addl. G. P., Shri. S. B. Pulkundwar, Ms. P. J. Bharad,
Shri. P. K. Lakhotiya, Ms. Vaishali S. Chaudhari, Shri. A. A. A. Khan,
AGPs for the State in the respective matters.
CORAM : R. G. AVACHAT AND
NEERAJ P. DHOTE, JJ.
Dated : JULY 23, 2025 PER COURT :-
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, shall continue till the next date.
Matters Next Date
927 WRIT PETITION NO. 6156 OF 2018
AND
WRIT PETITION NO. 7598 OF 2014 AND WRIT PETITION NO. 9532 OF 2014 22.08.2025 928 WRIT PETITION NO. 12959 OF 2018 Urgent category 930 WRIT PETITION NO. 445 OF 2020 931 WRIT PETITION NO. 2492 OF 2020 932 WRIT PETITION NO. 7128 OF 2020 937 WRIT PETITION NO. 2069 OF 2022 938 WRIT PETITION NO. 3271 OF 2022 WITH CIVIL APPLICATION NO. 9045 OF 2022 IN WP/3271/2022 25.08.2025 WITH Urgent category CIVIL APPLICATION NO. 6418 OF 2024 IN WP/3271/2022 WITH CIVIL APPLICATION NO.11013 OF 2022 IN WP/3271/2022 939 WRIT PETITION NO. 4264 OF 2022 AND WRIT PETITION NO. 4302 OF 2022 2 AND WRIT PETITION NO. 4270 OF 2022 WITH CIVIL APPLICATION NO. 11673 OF 2022 IN WP/4264/2022 940 WRIT PETITION NO. 5372 OF 2022 942 WRIT PETITION NO. 7909 OF 2022 943 WRIT PETITION NO. 8016 OF 2022 944 WRIT PETITION NO. 8261 OF 2022 945 WRIT PETITION NO. 10762 OF 2022 26.08.2025 946 WRIT PETITION NO. 11345 OF 2022 Urgent category 947 WRIT PETITION NO. 11523 OF 2022 948 WRIT PETITION NO. 11992 OF 2022 949 WRIT PETITION NO. 700 OF 2024 950 WRIT PETITION NO. 1286 OF 2024 951 WRIT PETITION NO. 1499 OF 2024 29.08.2025 952 WRIT PETITION NO. 1686 OF 2024 Urgent category 953 WRIT PETITION NO. 1791 OF 2024 954 WRIT PETITION NO. 2135 OF 2024 955 WRIT PETITION NO. 2882 OF 2024 957 WRIT PETITION NO. 3093 OF 2024 958 WRIT PETITION NO. 3110 OF 2024 02.09.2025 959 WRIT PETITION NO. 3194 OF 2024 Urgent category 960 WRIT PETITION NO. 3248 OF 2024 962 WRIT PETITION NO. 3585 OF 2024 966 WRIT PETITION NO. 3888 OF 2024 967 WRIT PETITION NO. 3955 OF 2024 WITH CIVIL APPLICATION NO. 7509 OF 2025 IN WP/3955/2024 03.09.2025 968 WRIT PETITION NO. 4714 OF 2024 Urgent category 970 WRIT PETITION NO. 6801 OF 2024 WITH CIVIL APPLICATION NO. 7220 OF 2024 IN WP/6801/2024 975 WRIT PETITION NO. 9142 OF 2024 976 WRIT PETITION NO. 9986 OF 2024 977 WRIT PETITION NO. 10270 OF 2024 978 WRIT PETITION NO. 11731 OF 2024 980 WRIT PETITION NO. 12636 OF 2024 981 WRIT PETITION NO. 13862 OF 2024 04.09.2025 983 WRIT PETITION NO. 11782 OF 2015 WITH CIVIL APPLICATION NO. 7415 OF 2025 IN WP/11782/2015 984 WRIT PETITION NO. 7839 OF 2016 985 WRIT PETITION NO. 1671 OF 2018 986 WRIT PETITION NO. 2896 OF 2018 987 WRIT PETITION NO. 3498 OF 2018 3 988 WRIT PETITION NO. 11505 OF 2018 AND WRIT PETITION NO. 11524 OF 2018 AND 08.09.2025 WRIT PETITION NO. 11528 OF 2018 989 WRIT PETITION NO. 12839 OF 2018 990 WRIT PETITION NO. 14128 OF 2018 991 WRIT PETITION NO. 4746 OF 2022 992 WRIT PETITION NO. 5166 OF 2022 994 WRIT PETITION NO. 5649 OF 2022 995 WRIT PETITION NO. 6158 OF 2022 996 WRIT PETITION NO. 6447 OF 2022 997 WRIT PETITION NO. 6767 OF 2022 998 WRIT PETITION NO. 8091 OF 2022 999 WRIT PETITION NO. 8146 OF 2022 09.09.2025 1000 WRIT PETITION NO. 8405 OF 2022 1001 WRIT PETITION NO. 9449 OF 2022 1002 WRIT PETITION NO. 10660 OF 2022 1003 WRIT PETITION NO. 10944 OF 2022 1004 WRIT PETITION NO. 12612 OF 2022 1005 WRIT PETITION NO. 13181 OF 2022 1006 WRIT PETITION NO. 5362 OF 2023 1007 WRIT PETITION NO. 5381 OF 2023 1008 WRIT PETITION NO. 333 OF 2024 10.09.2025 1009 WRIT PETITION NO. 3299 OF 2024 1010 WRIT PETITION NO. 3997 OF 2024 1011 WRIT PETITION NO. 10884 OF 2024 1012 WRIT PETITION NO. 11035 OF 2024 1013 WRIT PETITION NO. 12390 OF 2024 1015 WRIT PETITION NO. 13529 OF 2024 1016 WRIT PETITION NO. 13640 OF 2024 1017 WRIT PETITION NO. 14028 OF 2024 1018 WRIT PETITION NO. 1391 OF 2025 1019 WRIT PETITION NO. 2051 OF 2025 11.09.2025 1020 WRIT PETITION NO. 2010 OF 2000 [NEERAJ P. DHOTE] [R. G. AVACHAT] JUDGE JUDGE GGP .....