Bombay High Court
Vipu Thazhathupulikkal Purushothaman ... vs Sale Proceeds Of M. V. Malaviya 28 And 22 ... on 4 September, 2018
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ADMIRALTY SUITS NO. 1 OF 2017
Barkat Hiring Co. ....Petitioner
V/S
Malaviya Thirty Three And Anr ....Respondent
WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 111 OF 2016 In COMMERCIAL ADMIRALTY SUITS 142 OF 2016 Raj Shipping Agencies ....Petitioner V/S M. V. Malaviya Thirty And 3 Ors ....Respondent WITH ADMIRALTY SUITS NO. 28 OF 2017 Vipu Thazhathupulikkal Purushothaman Nair ....Petitioner V/S Sale Proceeds Of M. V. Malaviya 28 And 22 Ors ....Respondent WITH ADMIRALTY SUITS NO. 33 OF 2017 Durva Engineering Works ....Petitioner V/S M. V. Malaviya Thirty Six (imo No. 8519083) ....Respondent Ms. Bulbul Singh i/b M/s Crawford Bayley And Co For Plaintiff in ADMS/1/2017 Dr. Shrikant Hathi i/b Brus Chambers Advocates for Plaintiff in Page 1/2 ::: Uploaded on - 04/09/2018 ::: Downloaded on - 05/09/2018 02:52:10 ::: ADMS/33/2017 Ms. Ridhi Nyati i/b Ashwin Shankar for Plaintiff in ADMS/28/2017 Ms. S. Priya for Defendant No. 2 - Official Liquidator Mr. Dr. Abhinav Chandrachud Amicus Curiae CORAM : A. K. MENON, J DATE : 4th September, 2018 P.C. :
At the request of the advocates stand over to 18th September, 2018.
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