Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 33]

Bombay High Court

Vipu Thazhathupulikkal Purushothaman ... vs Sale Proceeds Of M. V. Malaviya 28 And 22 ... on 4 September, 2018

Author: A. K. Menon

Bench: A. K. Menon

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

                        ADMIRALTY SUITS NO. 1 OF 2017

         Barkat Hiring Co.                                      ....Petitioner
                     V/S
         Malaviya Thirty Three And Anr                       ....Respondent

WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 111 OF 2016 In COMMERCIAL ADMIRALTY SUITS 142 OF 2016 Raj Shipping Agencies ....Petitioner V/S M. V. Malaviya Thirty And 3 Ors ....Respondent WITH ADMIRALTY SUITS NO. 28 OF 2017 Vipu Thazhathupulikkal Purushothaman Nair ....Petitioner V/S Sale Proceeds Of M. V. Malaviya 28 And 22 Ors ....Respondent WITH ADMIRALTY SUITS NO. 33 OF 2017 Durva Engineering Works ....Petitioner V/S M. V. Malaviya Thirty Six (imo No. 8519083) ....Respondent Ms. Bulbul Singh i/b M/s Crawford Bayley And Co For Plaintiff in ADMS/1/2017 Dr. Shrikant Hathi i/b Brus Chambers Advocates for Plaintiff in Page 1/2 ::: Uploaded on - 04/09/2018 ::: Downloaded on - 05/09/2018 02:52:10 ::: ADMS/33/2017 Ms. Ridhi Nyati i/b Ashwin Shankar for Plaintiff in ADMS/28/2017 Ms. S. Priya for Defendant No. 2 - Official Liquidator Mr. Dr. Abhinav Chandrachud Amicus Curiae CORAM : A. K. MENON, J DATE : 4th September, 2018 P.C. :

At the request of the advocates stand over to 18th September, 2018.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 04/09/2018 ::: Downloaded on - 05/09/2018 02:52:10 :::