Supreme Court - Daily Orders
Ramalingam (Deceased) By Lrs. vs Renu Gounder on 20 August, 2018
Bench: Ranjan Gogoi, Navin Sinha, K.M. Joseph
ITEM NO.4 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.15726/2018
(Arising out of impugned final judgment and order dated 25-01-2018
in SA No.1555/1999 passed by the High Court of Judicature at
Madras)
RAMALINGAM (DECEASED) BY LRS. & ORS. Petitioner(s)
VERSUS
RENU GOUNDER & ORS. Respondent(s)
IA No.83558/2018 (Application for exemption from filing OT)
Date : 20-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. K. K. Mani, AOR
Ms. T. Archana, Adv.
Mr. Abhishek Krishna, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
Application for exemption from filing official translation is allowed.
We do not find any legal and valid ground for interference. The Special Leave Petition is dismissed.
Signature Not Verified Digitally signed by POOJA ARORA Date: 2018.08.20 16:50:56 IST Reason: (POOJA ARORA) (ASHA SONI)
COURT MASTER BRANCH OFFICER