Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Ramalingam (Deceased) By Lrs. vs Renu Gounder on 20 August, 2018

Bench: Ranjan Gogoi, Navin Sinha, K.M. Joseph

     ITEM NO.4                               COURT NO.2                  SECTION XII

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                          Petition for Special Leave to Appeal (C)      No.15726/2018

     (Arising out of impugned final judgment and order dated 25-01-2018
     in SA No.1555/1999 passed by the High Court of Judicature at
     Madras)

     RAMALINGAM (DECEASED) BY LRS. & ORS.                                  Petitioner(s)

                                                     VERSUS

     RENU GOUNDER & ORS.                                                   Respondent(s)

     IA No.83558/2018 (Application for exemption from filing OT)

     Date : 20-08-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE RANJAN GOGOI
                             HON'BLE MR. JUSTICE NAVIN SINHA
                             HON'BLE MR. JUSTICE K.M. JOSEPH


     For Petitioner(s)                   Mr. K. K. Mani, AOR
                                         Ms. T. Archana, Adv.
                                         Mr. Abhishek Krishna, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard the learned counsel for the petitioner and perused the relevant material.

Application for exemption from filing official translation is allowed.

We do not find any legal and valid ground for interference. The Special Leave Petition is dismissed.

Signature Not Verified Digitally signed by POOJA ARORA Date: 2018.08.20 16:50:56 IST Reason:
                         (POOJA ARORA)                                  (ASHA SONI)
                         COURT MASTER                                  BRANCH OFFICER