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Greater Bengaluru City Corporation -

Section 270 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

270. destroyed.

Power to order closure of places of public entertainment.- In the eventof prevalence of any dangerous disease within the city, the Chief Commissioner may,with the sanction of the standing committee, by notice require the owner or occupier ofany building, booth or tent used for purposes of public entertainment to close the same