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[Cites 0, Cited by 0] [Section 111(4)] [Section 111] [Entire Act]

State of Andhra Pradesh - Subsection

Section 111(4)(iv) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(iv)propagation, promotion and popularisation of study of Vedas, Hindu religion, philosophy or sastras, Indian Languages, including Sanskrit, Sculpture, Hindu temple architecture and epigraphy ;