Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(a) in The Sugarcane Cess (Validation) Act, 1961

(a)from questioning in accordance with the provisions of any State Act and rules made thereunder the assessment of any cess for any period; or