Madras High Court
M/S. Mohan Breweries And Distilleries ... vs The Authorised Officer on 27 November, 2018
Author: M. Duraiswamy
Bench: V.K.Tahilramani, M.Duraiswamy
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IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 27.11.2018
CORAM :
THE HON'BLE MRS.V.K.TAHILRAMANI, CHIEF JUSTICE
AND
The HON'BLE MR.JUSTICE M.DURAISWAMY
W.P. No.10197 of 2014 and
M.P.No.2 of 2014
M/s. Mohan Breweries and Distilleries Limited
Rep. by its Managing Director
Mr.Arvind Nandagopal
South IndianFilm Chamber of Commerce
Phase I, 3rd Floor
No.605 & 606 T.R. Sundaram Avenue
Chennai 600 006 .. Petitioner
v.
The Authorised Officer
State Bank of Hyderabad
Main Branch, Grt. Floor
45, III Line Beach
Chennai - 01 .. Respondent
Writ Petition filed under Article 226 of the Constitution of India
praying for issue of Writ of Certiorarified Mandamus, calling for the
records relating to the Notice dated 02.04.2014 regarding i)
Classification of the company and all the directors as Willful defaulters
and advise the RBI accordingly, ii) intimate the Government authorities
about the default the company and iii) to publish the photos of the
http://www.judis.nic.in
borrower and guarantors in the newspapers on the file of the
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respondent and quash the same and direct the respondent not o adopt
any coercive and arm twisting method to collect he dues.
For Petitioner : Ms. G.Amala
For Respondent : Mr.S.Pandurangan
ORDER
(Order of the Court was made by The Hon'ble Chief Justice) Learned counsel for the petitioner states that the prayer made in the Writ Petition has become infructuous and she has also made an endorsement to the said effect.
2. In view of the statement made by the learned counsel for the petitioner, the writ petition is dismissed as infructuous. No costs. Consequently, the connected miscellaneous petition is closed.
(MRS.V.K.TAHILRAMANI, CHIEF JUSTICE) (M.DURAISWAMY)
27.11.2018
Index : Yes/No
Speaking Order/Non Speaking Order http://www.judis.nic.in Rj 3 To The Authorised Officer State Bank of Hyderabad Main Branch, Grt. Floor 45, III Line Beach Chennai - 01 http://www.judis.nic.in 4 THE HON'BLE MRS.V.K.TAHILRAMANI CHIEF JUSTICE AND M. DURAISWAMY,J.
Rj W.P. No.10197 of 2014 and M.P.No.2 of 2014 http://www.judis.nic.in 27.11.2018